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State of Goa - Section

Section 154 in The Goa, Daman and Diu School Education Rules, 1986

154. Resignation.

(1)A member of the Advisory Board may by giving notice in writing to the Administrator, resign his membership of the Board.
(2)A resignation shall take effect from the date of communication to the member concerned of its acceptance or on the expiry of thirty days from the date of resignation, whichever is earlier.