Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of Goa - Subsection Section 154(1) in The Goa, Daman and Diu School Education Rules, 1986 (1)A member of the Advisory Board may by giving notice in writing to the Administrator, resign his membership of the Board.