Section 228(1) in Nagaland Excise Rules

[Cites 0, Cited by 0] [Section 228] [Entire Act]

State of Nagaland - Subsection

Section 228(1) in Nagaland Excise Rules

(1)The fees for late closing licences granted to licensed hotels and restauranls including bar attached thereto shall be levied according to the following scales :

Up to 12 mid-night	Rs. 50.00
Up to 1 a.m.	Rs. 80.00
Up to 1.30 a.m.	Rs. 100.00

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State of Nagaland - Subsection

Section 228(1) in Nagaland Excise Rules