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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(9) in The Chennai Corporation Servants Conduct Rules, 1968

(9)The head of the department shall maintain a register in Form B appended to these rules, showing all immovable property held by each Corporation servant and shall revise it each year with reference to the particulars furnished under sub-rule (7).