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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(v) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(v)receive, recover and credit to the Fund any sum due or tendered to the Samiti and draw and disburse money out of the Fund subject to the rules prescribed thereof;