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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(2)The Office of the Regional Committee shall be located in the Office of the Regional Deputy Registrar, Co-operative Societies and its work shall be carried on with the help of such staff as necessary provided with the approval of the Additional Registrar, Co-operative Societies, U.P.