Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 62] [Entire Act] State of Kerala - Subsection Section 62(d) in Kerala Forest Act, 1961 (d)alters, moves, destroys or defaces any boundary mark of any forest or any land to which any provisions of this Act apply,
