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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Daman and Diu - Subsection

Section 18(2) in The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987

(2)Whenever any delegation of power is made under sub-section (1), the person to whom such power has been delegated shall act under the direction, control and supervision of the Central Government.