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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(4)(a) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(a)three months' notice, or Substantive pay in lieu thereof, if he is an employee in Class 'A' and,