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State of Haryana - Section

Section 40 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

40. Supply of poppy straw to depots - Section 10(1)(a).

- Poppy straw required for sale at the depots shall be obtained from the Government Store specified for the purpose by the Excise Commissioner on payment of price fixed by the Excise Commissioner. The Government Store shall obtain poppy straw from the Government Opium and Alkaloid Works, Ghazipur (Uttar Pradesh) or from such other sources as the Government may direct.