Section 3(28)(b) in The General Clauses Act, 1897

[Cites 0, Cited by 0] [Section 3(28)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(28)(b) in The General Clauses Act, 1897

(b)as respects any period after the establishment of the Dominion of India and before the [commencement] [26th January, 1950.] of the Constitution, all territories for the time being included in that Dominion; and

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Union of India - Subsection

Section 3(28)(b) in The General Clauses Act, 1897