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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(ii) in Senior Sub-Editor, Class III, (Competitive Examination) Rules, 2015

(ii)The Board shall also prepare a waiting list in Part-II showing the names of successful candidates as far as feasible for about ten percent of number of successful candidates recommended by the Board under sub-rule (1) for recommendation on demand by the Information and Broadcasting Department.