Section 15 in Senior Sub-Editor, Class III, (Competitive Examination) Rules, 2015
15. Preparation of the select list and waiting list.
- (i) The Board shall cause to prepare a select list of the successful candidates in Part-I in order of merit on the basis of aggregate marks finally awarded to each candidate in the mains examination and in that order, the Board shall forward the same to the Government with its recommendation.(ii)The Board shall also prepare a waiting list in Part-II showing the names of successful candidates as far as feasible for about ten percent of number of successful candidates recommended by the Board under sub-rule (1) for recommendation on demand by the Information and Broadcasting Department.(iii)The Board shall cause to prepare list of the unsuccessful candidates who are not included in Part-I and Part-II.(iv)The Board shall also recommend the names of successful candidates belonging to Scheduled Castes, Scheduled Tribes, Socially and Educationally Backward Classes, Women, Physically Handicap Persons and Ex-servicemen to the extent of the number of vacancies reserved for such categories.
