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[Cites 0, Cited by 0] [Section 334] [Entire Act]

State of Bihar - Subsection

Section 334(d) in Bihar Board's Miscellaneous Rules, 1958

(d)Applicants for copies of maps will obtain them for cash direct from the Nazir, who will give receipts for the price paid, preserve the duplicate receipts and remit the money to the treasury to be credited under "Sale of cadastral maps."