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Himachal Pradesh High Court

Poonam Chandel & Others vs . State Of H.P & Others on 17 May, 2022

Bench: Sabina, Satyen Vaidya

Poonam Chandel & Others Vs. State of H.P & Others .

CWP No. 1385 of 2022 17.05.2022 Present: Mr. Davinder Chauhan Jaita, Advocate for the petitioners.

Mr. Kunal Thakur, Deputy Advocate General for the respondents.

Learned Deputy Advocate General seeks r to time to file compliance report.

List after four weeks.

(Sabina) Judge (Satyen Vaidya) Judge May 17, 2022 (ps) ::: Downloaded on - 17/05/2022 20:14:35 :::CIS