Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(ii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(ii)The application shall be accompanied with the prescribed application fee as decided from time to time by the National Accreditation Board.