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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Assam - Subsection

Section 51(2) in Guwahati Metropolitan Development Authority Act, 1985

(2)The width of a new public street shall not be less than that prescribe in sub-section (1), or that shown on the Master plan for the class to which it belongs in areas for which Master Plan has been prepared.