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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Haryana - Subsection

Section 84(6) in The Haryana New Mandi Townships Building Rules, 1967

(6)He shall cause each septic tank compartment to have an effective treatment capacity in cubic feet below its full supply level of not less than the maximum number of residents of the building for which the septic tank is installed multiplied by 2½.