Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 1(3) in Arunachal Pradesh Fire and Emergency Services Act, 1991

(3)It shall come into force on such date as the government may by notification in the Official Gazette, appoint arid different dates may be appointed for different areas and for different provisions of this Act.