Section 78(2)(a) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

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State of Andhra Pradesh - Subsection

Section 78(2)(a) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(a)refuse to allow his left forefinger to be inspected or marked in accordance with sub-rule (1) or has already such a mark on his left forefinger or does any act with a view to removing the ink mark, or

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State of Andhra Pradesh - Subsection

Section 78(2)(a) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005