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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(a) in The Administrator General’s (Bengal Amendment) Act, 1940

(a)whether the accounts have been audited in the prescribed manner,
(aa)whether, so far as can be ascertained by such audit, the accounts contain a full and true account of everything which ought to be inserted therein,".