Section 9 in The Administrator Generals (Bengal Amendment) Act, 1940
9. Amendment of section 45. -
For clause (a) of section 45 of the said Act the following clauses shall be substituted, namely:-(a)whether the accounts have been audited in the prescribed manner,(aa)whether, so far as can be ascertained by such audit, the accounts contain a full and true account of everything which ought to be inserted therein,".
