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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(5) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(5)As soon as possible after the examination, the Board shall publish a list of successful candidates arranged in order of merit. If a successful candidate obtains 75% or more of the total number of marks in any subject or subjects in his first attempt, he shall be declared to have qualified with distinction in that or these particular subjects.