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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Assam - Subsection

Section 54(xi) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(xi)if a building is situated on two or more streets of different widths, the building shall be deemed for the purpose of those rules to face the streets which has the greater width and height will be as per these rules.