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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(xii) in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017

(xii)Powers of University of Health Sciences. - The KNR University of Health Sciences may either suo motto or on an application made to them call for and examine the records relating to any Selection of Admission or cancellation thereof, made by the selection committee for the purpose of satisfying themselves as to the legality or regularity of such selections of admission orders as a deem-fit including the cancelation of selection already published or admission already made.