Section 8(2)(b) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(b)for journeys by road, to road mileage at [[[thirty rupees] [Substituted by Act 18 of 2015 w.e.f. 30.04.2015]] per kilometre;]

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