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State of Bihar - Section

Section 95 in Management and Working of the Forests

95. Cash.

- (i) The cash book will be closed and the cash balance will be counted in the presence of both officers who will sign the book.
(ii)A certificate (in Form No. 24) will be made out in quintriplicate and signed by both officers. These Certificates will be forwarded to the Conservator, Chief Conservator or the State Government and the original will be submitted to the Accountant General, Bihar (See Article 52 Civil Account Code).