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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Bihar - Subsection

Section 95(ii) in Management and Working of the Forests

(ii)A certificate (in Form No. 24) will be made out in quintriplicate and signed by both officers. These Certificates will be forwarded to the Conservator, Chief Conservator or the State Government and the original will be submitted to the Accountant General, Bihar (See Article 52 Civil Account Code).