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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(2)The courses and fees payable by the candidates selected for admission to the post graduate and under graduate courses of study at the Institute shall be as specified in Schedule II:Provided that any amendment to the said schedule shall be made by publication of notification in the Official Gazette, only with the prior approval of the Governing Body.