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Union of India - Section

Section 27 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

27. Admission to courses of studies.

(1)The Institute shall admit students to courses conducted by it and shall provide reservation to persons belonging to the Scheduled Castes, the Scheduled Tribes, Other Backward Classes or other categories of persons in accordance with the general orders issued by the Central Government from time to time.
(2)The courses and fees payable by the candidates selected for admission to the post graduate and under graduate courses of study at the Institute shall be as specified in Schedule II:Provided that any amendment to the said schedule shall be made by publication of notification in the Official Gazette, only with the prior approval of the Governing Body.