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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in The Orissa (State) Council for Child Welfare Rules, 1996

(2)The Day-to-day management of the affairs of the District Council shall be handled by the Chairman, Vice-Chairman, Secretary and Joint Secretary. The Secretary shall sue and be sued, on behalf of the District Council in matters of litigations.Funds of the District Council