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State of Tamilnadu - Section

Section 13 in Nilgiris Fishing Rules, 1966

13. Issue of more than one licence.

(1)No person shall take more than three annual licences in a year for fishing in any of the waters.
(2)The Director may vary the maximum number and size of trout which can be captured with a trout licence of any description in such manner and for such period as he thinks fit.