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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2)(i) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(i)The Committee constituted under sub-section (1) of section 12 shall exercise such powers and functions as may be necessary to lay down the guidelines for implementation of the provisions of the Act;