Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4) in The Orissa Contributory Provident Fund Rules, 1938

(4)[ A subscriber shall not subscribe to the Fund during the last four months of his service prior to the date of his retirement on superannuation;] [Inserted by F.D.No. 24667, dated 20.5.1981.]