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Union of India - Section

Section 2 in The Bureau Of Indian Standards (Certification) Regulations, 1988

2. Definitions.-In these regulations, unless the context otherwise requires,

(a)"Act" means the Bureau of Indian Standards Act, 1986 (63 of 1986);
(b)"Form" means a form annexed to these regulations;
(c)"rules" means the Bureau of Indian Standards Rules, 1987; and
(d)all other words and expressions used in the regulations and not defined but defined in the Actor the rules shall have the meanings respectively assigned to them in the Act and the rules.
[MANNER, CONDITION, RATES OF FEE FOR GRANT AND RENEWAL OF LICENSE (EXCEPT FOR MANAGEMENT SYSTEMS)]