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State of Punjab - Section

Section 162 in The Punjab Motor Vehicles Rules, 1989

162. Exhibition of starting and destination stations

. [Section 111] - (1) The owner of a public service vehicle other than motor cab shall exhibit a board in the manner illustrated in the second schedule to these rules above the driver's seat on the front of the vehicle indicating the starting point and the terminus of the route for which he holds permit. The board shall cover the whole width of the vehicle. The letters of the words indicating the starting point and the terminus shall be in black on a white ground and shall each be not less than 100 milimetres height and twenty milimetres thick at any part. In the case of the public service vehicles which ply in the urban areas the words shall be in English and in all other cases in Punjabi language.
(2)The owner of the public service vehicle other than a taxi cab shall exhibit on a black slip, divided into two parts, one showing the trip number and other showing the approved departure time written in white chalk in arabic figures below the board specified in sub-rule (I).