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[Cites 0, Cited by 0] [Section 162] [Entire Act]

State of Punjab - Subsection

Section 162(2) in The Punjab Motor Vehicles Rules, 1989

(2)The owner of the public service vehicle other than a taxi cab shall exhibit on a black slip, divided into two parts, one showing the trip number and other showing the approved departure time written in white chalk in arabic figures below the board specified in sub-rule (I).