Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of West Bengal - Subsection Section 25(2) in The Howrah Municipal Corporation Act, 1980 (2)[ All officers and employees of the Corporation shall be subordinate to the Commissioner.] [Sub-section (2) inserted by W.B. Act 17 of 1995.]
