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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2)(viii) in The Calcutta University Act, 1979.

(viii)[ three Teachers participating in undergraduate teaching in the subject or subjects concerned elected by the members of the concerned Council for undergraduate studies:] [Clause (viii) substituted by W.B. Act 44 of 1980.]