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State of Telangana - Section

Section 24 in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

24. Power to remove Difficulties.

- Where any difficulty arises in giving effect to any of the provisions of this Regulation, the Commission may, by general or special order, do anything not being inconsistent with the provisions of the Act, 2003 or Reform Act, 1998, which appears to it to be necessary or expedient for the purpose of removing the difficulties.