Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(i) in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973

(i)in English and Hindi for the viva voce parts, and