Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 35 in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973 35. Language - The examination shall be conducted as follows :-(i)in English and Hindi for the viva voce parts, and(ii)in English for the written part only.
