Himachal Pradesh High Court
Yashoda Devi vs . Kaushalya Devi & Ors. on 25 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Yashoda Devi Vs. Kaushalya Devi & Ors.
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RSA No. 198 of 2022 25.07.2022 Present: Mr. Raman Parashar, Advocate, for the appellant.
RSA No. 198 of 2022 Issue notice to respondents, returnable for 27.09.2022, on taking steps within one week.
CMP No. 9939 of 2022 Notice in above terms. Till the next date of hearing, operation and execution of the judgment and decree dated 27.04.2022, passed by the Court of learned Additional District Judge Sarkaghat, District Mandi, H.P., in Civil Appeal No. 22 of 2018, titled as Kaushlya Devi & Anr. Vs. Yashoda Devi & Ors., shall remain stayed.
(Ajay Mohan Goel) Judge July 25, 2022 (vinod) ::: Downloaded on - 25/07/2022 20:03:26 :::CIS