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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(1) in Orissa Pani Panchayat Rules, 2003

(1)The General Body of a Farmers' Organisation may constitute the following Sub-committees under Section 11 of the Act,-
(a)Finance and Resource Sub-committee;
(b)Works Sub-committee;
(c)Water Management Sub-committee;