Section 3(4)(b) in The Bureau of Indian Standards (Appointment, Terms and Conditions of Service of Director-General) Rules, 1987

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(b) in The Bureau of Indian Standards (Appointment, Terms and Conditions of Service of Director-General) Rules, 1987

(b)Experience : at least twenty five years combined experience in the following areas in the Government or Public Sector Undertakings or Autonomous Bodies or Private Sector, namely :-

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(4)(b) in The Bureau of Indian Standards (Appointment, Terms and Conditions of Service of Director-General) Rules, 1987