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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1)(ii) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

(ii)if the minimum pay or the first Cell in the applicable Level is more than the amount arrived at as per sub-clause (i) above, the pay shall be fixed at minimum pay or the first Cell of that applicable Level.