Section 19(1) in The Howrah Municipal Corporation Act, 1980
(1)The Corporation [may] [Word substituted for the words 'shall, as soon as may be, after the commencement of this Act,' by W.B. Act 8 of 1989.] constitute a Municipal Service Commission to be known as the Howrah Municipal Service Commission consisting of -(a)a Chairman, and(b)two other members.
