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[Cites 0, Cited by 0] [Section 520] [Entire Act]

State of Jharkhand - Subsection

Section 520(a) in Bihar Education Code, 1961

(a)An admission register showing the date of admission and home address of each boarder and the name, relationship and address of the duly authorised guardian. Numbers should also be given referring to the application for admission and to the certificates which accompany it.