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State of Bihar - Section

Section 129 in Bihar Chaukidari Manual

129.

The leading members of the panchayat shall be selected by the District Magistrate or Sub-Divisional Officers, as the case may be, and shall be designated, the President as his appointment as such being specified in his Sanad.The Sanad shall be in the following form:-Sanad to a President of Panchayat.To ............................of village ...............................police-station ...........................