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State of Chattisgarh - Section

Section 45 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

45. Appointment of Examiners and Moderators.

(1)Subject to the provisions of the Statute, all examiners and Moderators of examinations shall be appointed by Kulpati, in consultation with the Committee consisting of the following members : -
(I)Dean of the Faculty concerned who shall be the Chairman of the Committee;
(II)Chairman of the Board of Studies concerned;
(III)a member of the concerned Board of Studies to be nominated by Kulpati.
(2)If, during the course of an examination, an examiner becomes incapable of acting as such for that course, Kulpati shall appoint another examiner for such course.